Court News
Two Life Sentences, One Trial: Supreme Court Says They Cannot Run One After the Other, Orders Them ‘Superimposed’
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Court News
When the Supreme Court ‘Requests’, It Means a Direction: Court Seeks NCLAT’s Explanation, Bars CoC Formation Meanwhile
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Court News
Interim Relief for Road Accident Victims: Supreme Court Tells Centre to Gazette the Section 164A Scheme, Asks About Uninsured Vehicles
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Court News
CMRL–Exalogic FIRs: Supreme Court Says Persons Affected by Court-Ordered FIR Can Appeal, Restores Their Appeals Before Kerala High Court
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Court News
550 Acres at Miyapur Belong to the State: Supreme Court Says a Jagir Was Never Title, Calls Revenue Entries ‘Bogus’
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Court News
Karnataka’s 2011 KPSC Gazetted Probationers Selection: Supreme Court Strikes Down 2022 Validation Act, Orders Fresh Recruitment
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Court News
Cheque Bounce Cases by Unlicensed Moneylenders in Maharashtra: Supreme Court Declines Clarification, Leaves Enforceability for Trial Courts
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Thane Development Deal: Supreme Court Upholds Setting Aside of Specific Performance Award, but Orders Landowners to Refund Developer With 9% Interest
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Court News
Andhra Pradesh Civic Polls: Supreme Court Orders Final Candidate List Held Back, Asks Election Commission to Decide on Extending Nominations
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Court News
‘SUPREME’ vs ‘SUPREMO’: Supreme Court Sends Rival Trademark Suits From Indore and Delhi to a Neutral Court in Ahmedabad (Supreme Industries v. Supremo India)
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Court News
PIL by a Losing Bidder’s ‘Alter Ego’? Supreme Court Lets Himachal PMGSY Road Contractor Finish Work at 2024 Rates in Three Months (O.P. Mehta v. Mohinder Kalta)
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Court News
Didn’t Know Where His Wife Lived or What His Son Studied: Calcutta High Court Upholds Divorce for Cruelty After 14 Years of Separation
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