Court News
Discord Is Not Cruelty, Separation Is Not Desertion: Jharkhand High Court Refuses Husband’s Divorce Plea
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Court News
Father Remarried Without Divorce, Skipped Cross-Examination: Allahabad High Court Hands Son’s Custody to Mother
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Court News
Nominated Members Cannot Vote, So They Don’t Count: Rajasthan High Court Full Bench Settles How Two-Thirds Majority Is Computed in Municipal No-Confidence Motions
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Court News
Mother Dead, Child Raised by Her Nani: MP High Court Says Grandmother Need Not Be a Court-Appointed Guardian to Seek Maintenance From the Father
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Court News
Award Holder Waited Too Long: MP High Court Says 12-Year Clock to Execute an Arbitral Award Starts When It Becomes Enforceable, Rejects 2026 Execution of a 2000 Award
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Court News
Removed for Stealing a Typewriter From the Court: Bombay High Court Says Such an Employee Is Not ‘Deserving of Special Consideration’ for Compassionate Pension
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A Birth Register Entry Is Not Enough: Gujarat High Court Says Prosecution Must Prove Who Supplied the Date of Birth, Upholds POCSO Acquittal
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Holding Only an Agreement to Sell? MP High Court Says You Cannot Stop the Owner From Selling Without Suing for Specific Performance
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Sentenced to Life Without Parole, He Asked for 8 Weeks Out to Look After His Sister: Punjab & Haryana HC Says Get the Sentence Condition Modified First
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A 1935 Tenancy, a Family Partition by Bidding, and an Eviction Petition 100 Days Later: Delhi HC Sets Aside Chandni Chowk Eviction, Grants Tenant Leave to Defend
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Court News
Husband Claimed Rs 8,000 Monthly Expenses, Bank Statement Showed Rs 30 Lakh in Credits: Delhi HC Upholds Rs 15,000 Interim Maintenance
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Court News
Earning Rs 7 Lakh a Month in Dubai, Challenged Rs 75,000 Maintenance After 729 Days: Delhi HC Refuses to Condone Delay, Says Wife’s Qualifications Are No Bar
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