Court News
Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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56 articles
Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
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Mewar Royal Family Property Dispute Reaches Delhi High Court: Legacy, Inheritance, and Legal Battle
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Supreme Court: Omissions in Chief Examination Can Be Cured in Cross-Examination
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Court News
Delhi High Court Battle Over Sunjay Kapur’s ₹30,000 Crore Will: Priya Kapur Defends Tradition, Karisma Kapoor’s Children Seek Share
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Court News
Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document
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