Court News
Punjab & Haryana HC Denies Bail in “Main Chor Hoon” Allegation Case
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79 articles
Court News
WhatsApp Group Messages Are Public Utterances: Punjab & Haryana High Court Warns in Obscenity Case
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Court News
Supreme Court Cancels Haryana Officials’ Deluxe Flat Allotments, Calls Nepotism “Anathema to Democracy”
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Court News
Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR
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Court News
Gurugram’s Narrow Roads Spark Legal Battle Over Stilt-Plus-Four Construction
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Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Court News
Punjab & Haryana High Court: Ex-Serviceman Re-Employed on Contractual Basis Not Entitled to Civil Pension
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Court News
Punjab & Haryana High Court Declines to Entertain Punjab Kesari Hotel Plea
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Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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Court News
Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping
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Court News
Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics
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