Court News
₹10 Crore Maintenance Security Owed to an RWA: Punjab and Haryana High Court Says Builder’s RERA Appeal Needs No 100% Pre-Deposit, as an Association Is Not an ‘Allottee’
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79 articles
Court News
Living There Since 1947 Is Not Enough: Punjab and Haryana High Court Upholds Eviction From Gurugram Municipal Land Allotted in 1976 but Never Handed Over
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Court News
PhD During Service, Two Increments Denied for 15 Years: Punjab and Haryana High Court Says HAU Teachers on Merit Promotion Scheme Can’t Be Treated Differently
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Court News
Father’s 1994 Will Left Out His Army Son: Punjab and Haryana High Court Says Excluding a Natural Heir Is Not Suspicious by Itself, Restores Will
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Court News
No ‘Right by Birth’ in Muslim Law: Punjab and Haryana High Court Sends Back Malerkotla Family Property Cases, Says Widow’s and Daughters’ Shares Were Ignored
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Court News
2017 Gurugram School Murder: Punjab and Haryana High Court Refuses CBI Plea to Shift Juvenile’s Trial, Says Only the Children’s Court Can Try Him
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Court News
Can You Will Away a Seat on a Charitable Trust? Punjab and Haryana High Court Says Trusteeship Is Not Property to Be Bequeathed
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Court News
Brother and Sister Got Nothing From the Award: Punjab and Haryana High Court Grants Consortium to All Four Family Members, Raises MACT Compensation to ₹22.44 Lakh
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Court News
Dues Paid Only After the Widow Went to Court: Punjab and Haryana High Court Says Late Payment Does Not Wipe Out the Interest Owed
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Court News
No Need to Prove Rigging Before Seeing the Video: Punjab and Haryana High Court Orders Haryana Police to Share Recruitment Test Recording Under RTI
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Court News
State Cannot ‘Cherry Pick’ Who Gets Early Release: Punjab and Haryana High Court Sets Aside One-Year Deferment of Life Convict’s Case
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Court News
23 Years After Arrest, No Jail: Punjab and Haryana High Court Grants Probation in Arms Act Case, Rejects State’s ‘Minimum Sentence’ Bar
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