Court News
Landlord’s Need Fixed at Filing Date, Rules Supreme Court
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Property Law IndiaClear topic ×
188 articles
Court News
Contingent Bequests: When Inheritance Depends on Uncertainty
Read article ↗
Key Wills Judgement
Decoding the Language of Wills in India Succession Laws
Read article ↗
Key Wills Judgement
Who Can Make a Will? The Law on Testamentary Capacity
Read article ↗
Story
Certified Copy Enough for Cancelling Registered Deeds, Rules Karnataka HC
Read article ↗
Key Wills Judgement
V. Kalyanaswamy (Dead) by LRs & Anr. vs. L. Bakthavatsalam (Dead) by LRs & Ors. (2020): A Landmark on Suspicious Circumstances in Wills
Read article ↗
Story
Delay Condonation Cannot Be Generosity: SC Restores 1975 Decree
Read article ↗
Story
Title Suit Barred by Constructive Res Judicata (re-litigation): Supreme Court Clarifies
Read article ↗
Key Wills Judgement
Land Acquisition Lapses Without 80% Compensation: J&K&L High Court
Read article ↗
Court News
Allahabad HC: Possession Cannot Be Disturbed Under BNSS Sections 164/165
Read article ↗
Court News
Bombay HC Enforces Oral Property Deal After 48 Years
Read article ↗
Key Wills Judgement
Supreme Court Orders Nationwide Inquiry into Illegal Conversion of Residential Areas
Read article ↗