Court News
Karnataka High Court Quashes Income Tax Order: AO Cannot Ignore Valid Invoices and GSTR Filings
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90 articles
Court News
Karnataka High Court Rules ISD Mechanism Not Mandatory for Distribution of Common ITC
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Court News
ED Moves High Court Against WinZO Co-Founder Saumya Singh Rathore in ₹1,194 Crore Money Laundering Probe
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Court News
Karnataka HC Quashes 498A Case Against Mother-in-Law, Warns Against Misuse of Domestic Violence Law
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Court News
Karnataka HC Rules: Paramour Cannot Be Tried for Domestic Violence Under IPC 498A
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Court News
Karnataka High Court Directs Tumakuru City Corporation to Decide on Excess Property Tax Adjustment
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Court News
Supreme Court Examines Dowry Complaint Against Married Man by Live-In Partner: A Landmark Case on Section 498A
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Court News
Karnataka High Court Rules Gold Loan Firms Must Hand Over Stolen Gold to Police
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Court News
Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters
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Court News
Karnataka High Court Quashes FIR Against Juvenile for Petty Offence Under JJ Act
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Court News
Karnataka High Court Orders Probe into Illegal Sand Mining, Political Links Under Scrutiny
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Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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