Allahabad HC Declines Stay on Sambhal Mosque Demolition
Story
Allahabad HC Declines Stay on Sambhal Mosque Demolition
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
SC Upholds AP HC, Quashes Illegal GST Confiscation
Story
SC Upholds AP HC, Quashes Illegal GST Confiscation
Read article ↗
SC: Anticipatory Bail Must First Be Filed in Sessions Court
Story
SC: Anticipatory Bail Must First Be Filed in Sessions Court
Read article ↗
SC Quashes Rape Case on False Marriage Promise, Terms It ‘Vengeance’
Story
SC Quashes Rape Case on False Marriage Promise, Terms It ‘Vengeance’
Read article ↗
SC Hikes Compensation to ₹60 Lakh in 20-Year Accident Case
Story
SC Hikes Compensation to ₹60 Lakh in 20-Year Accident Case
Read article ↗
Patna HC: Fermentation in Energy Drinks Not Offence
Story
Patna HC: Fermentation in Energy Drinks Not Offence
Read article ↗
SC: Legal Heirs Can Claim Compensation Despite Unrelated Death
Story
SC: Legal Heirs Can Claim Compensation Despite Unrelated Death
Read article ↗
SC Jails Tenant, Fines 82-Year-Old Co-Tenant ₹5L
Story
SC Jails Tenant, Fines 82-Year-Old Co-Tenant ₹5L
Read article ↗
SC Slams Bengal Magistrate for Evading Case Duty Delay
Story
SC Slams Bengal Magistrate for Evading Case Duty Delay
Read article ↗
SC Quashes FIR in Telangana MLC Vote Bribery Case
Story
SC Quashes FIR in Telangana MLC Vote Bribery Case
Read article ↗
Allahabad HC: Wife Can Claim Maintenance from Minor Husband at 18
Story
Allahabad HC: Wife Can Claim Maintenance from Minor Husband at 18
Read article ↗
Supreme Court Directs Day-to-Day Hearings in Rape and Sensitive Cases
Story
Supreme Court Directs Day-to-Day Hearings in Rape and Sensitive Cases
Read article ↗