Landmark Judgements
The Bar Council of Maharashtra Vs M.V. Dabholkar
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Landmark Judgements
Kesavananda Bharati Sripadagalvaru Vs State of Kerala (1973)
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Landmark Judgements
Union of India Vs Indo-Afghan Agencies Ltd. (1967)
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Landmark Judgements
Samsher Singh Vs State of Punjab (1974)
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Landmark Judgements
Direct Recruit Engineering vs State of Maharashtra
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Landmark Judgements
Charan Lal Sahu v. Neelam Sanjeeva Reddy (1978)
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Landmark Judgements
Himat Lal K. Shah Vs Commissioner of Police, Ahmedabad (1972)
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Landmark Judgements
Madan Mohan Pathak v. Union of India (1978)
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Landmark Judgements
Indian Express Newspapers (Bombay) Pvt. Ltd. vs Union of India (1984)
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Landmark Judgements
I.C. Golak Nath & Ors vs State of Punjab & Anrs (1967)
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Story
SC: Written Arrest Grounds Mandatory, Oral Explanation Insufficient
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Story
SC Raps Insurers for Unnecessary Appeals, Delaying Payouts
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