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Landmark Judgements
The Automobile Transport (Rajasthan) Ltd. vs State of Rajasthan & Others (1962)
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Landmark Judgements
SC Opinion on Bill Amending Sea Customs & Excise Acts (1963)
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Smt. Ujjam Bai vs State of Uttar Pradesh (1961)
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The Ahmedabad St. Xavier's College Society Vs State of Gujarat (1974)
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Pandit M.S.M. Sharma vs Dr. Shree Krishna Sinha and Others (1960)
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H.H. Maharajadhiraja Madhav Rao Jivaji Rao Vs Union of India (1970)
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Bandhua Mukti Morcha vs Union of India (1983)
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A.R. Antulay vs R.S. Nayak and Another (1988)
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Vishaka & Others vs State of Rajasthan & Others (1997)
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Union of India and others (Appellant) vs. Virpal Singh Chauhan and others (Respondent)
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Mrs. Valsamma Paul vs Cochin University and Others (1996)
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Tata Press Ltd. vs Mahanagar Telephone Nigam Ltd. (1995)
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