Landmark Judgements
Charan Lal Sahu v. Neelam Sanjeeva Reddy (1978)
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5,371 articles
Landmark Judgements
Himat Lal K. Shah Vs Commissioner of Police, Ahmedabad (1972)
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Landmark Judgements
Madan Mohan Pathak v. Union of India (1978)
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Landmark Judgements
Indian Express Newspapers (Bombay) Pvt. Ltd. vs Union of India (1984)
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Landmark Judgements
I.C. Golak Nath & Ors vs State of Punjab & Anrs (1967)
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SC: Written Arrest Grounds Mandatory, Oral Explanation Insufficient
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SC Raps Insurers for Unnecessary Appeals, Delaying Payouts
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SC: Non-Resident Firms Can Be Taxed in India Without Office
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SC: Employee Can’t Be Dismissed for Charges Not in Notice
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SC: Plaint Can’t Be Rejected If Even One Relief Is Within Time
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Landmark Judgements
Bhim Singh, MLA vs State of Jammu & Kashmir & Others (1985)
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Landmark Judgements
The Automobile Transport (Rajasthan) Ltd. vs The State of Rajasthan and Others (1962)
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