Court News
Gujarat High Court Rules VAT on Hospital Supplies Unconstitutional
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Court News
Supreme Court Rules: DNA Test Cannot Be Ordered Without Nexus to Offence
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Court News
Bombay High Court Stays FIR Against Flipkart in Shemaroo Copyright Dispute
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Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions
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How Indians Can Start a Company in the USA: Step-by-Step Guide, Costs, and Legal Requirements
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Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape
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Supreme Court Rules: Tenant Cannot Challenge Landlord’s Ownership After Signing Rent Deed
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ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act
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Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers
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Gauhati High Court Upholds Tribunal Order Declaring Woman Illegal Migrant from Bangladesh
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Supreme Court Quashes Maharashtra’s 'Private Forest' Land Tags, Says Due Process Not Followed
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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