Court News
Delhi High Court Bans Patanjali’s Misleading Ads Against Dabur Chyawanprash: Landmark Ruling on Fair Advertising
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Court News
Karnataka Commission Rules Against Bank of Baroda: Borrower Wins Case Over Missing Title Deeds After Loan Settlement
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Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014
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Case Study: How an Indian Startup Founder Incorporated in Delaware
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ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
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Supreme Court Rules: Transfer of Property Title Not Liable for Service Tax
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Supreme Court Clarifies: Nullity Decree Can Be Challenged Anytime, Even During Execution
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Kerala High Court Halts New Renewable Energy Rules for One Month
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ITAT Jaipur Rules: Middleman Not Liable for Tax on Forfeited Property Advance
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Supreme Court Rules: No Right to Job for Landowners Under Land Acquisition Act
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Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability
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Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers
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