Court News
Supreme Court Directs Mediation in Isha Foundation Crematorium Dispute: Balancing Faith and Public Concerns
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306 articles
Court News
Supreme Court Quashes Cheating FIR in 11-Year-Old Kanpur Land Dispute: Declares It a Civil Matter
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Court News
Supreme Court Declares Auction Sale Void if Balance Deposit Not Made Within 15 Days: Adishakti Developers Case
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Court News
Supreme Court Restores Insolvency Proceedings Against Omkara Assets: IBC Overrides Delayed Company Scheme
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Court News
Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution
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Court News
Supreme Court to Hear Xiaomi’s Challenge Against $72 Million Customs Duty Demand on Royalty Payments
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Court News
Supreme Court Orders Inquiry into Missing Rape Case Files in Uttar Pradesh Court
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Court News
Supreme Court Bans NCERT Class 8 Textbook Over ‘Judiciary Corruption’ Chapter, Orders Accountability
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Court News
Supreme Court Clarifies: Non-Recovery of Weapon Not Fatal If Eyewitness Testimony Is Reliable
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Court News
Supreme Court Allows Regularization of SC/ST Occupation on Private Land Under Section 123 of U.P. Zamindari Abolition Act
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Court News
Supreme Court Rules: Compassionate Assistance Must Be Deducted from Motor Accident Compensation to Prevent Double Recovery
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Court News
Supreme Court Slams ‘Consider Jurisprudence’: Relief Must Be Granted Without Endless Remands
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