Key Wills Judgement
Testamentary Succession in India: Rules, Reach, and Restrictions
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Property RightsClear topic ×
57 articles
Court News
Property Rights: The Hidden Engine of India’s Growth
Read article ↗
Court News
Widow’s Share in Intestate Property: The Law Beyond Parsis
Read article ↗
Court News
Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
Read article ↗
Court News
Maharashtra Land Record Scam: How Fraudsters Manipulated Section 155
Read article ↗
Court News
Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case
Read article ↗
Court News
Supreme Court: Demolition of Private Property Requires Clear Legal Grounds and Evidence
Read article ↗
Court News
Delhi High Court Summons Priya Sachdev Kapur in Sunjay Kapur Estate Row: Mother Rani Kapur Alleges Fraudulent Family Trust
Read article ↗
Court News
Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal
Read article ↗
Court News
Kerala High Court: Petrol Pump Licence Ends Automatically When Lease Expires, No Hearing Needed
Read article ↗
Court News
Inheritance Disputes in India: Why Seniors Must Use Wills to Ensure Fair Property Division
Read article ↗
Court News
Patna High Court Rules: Motorcycle Seizure Illegal if Liquor Found Only with Passenger
Read article ↗