Key Wills Judgement
Gujarat High Court Quashes ‘Unjust’ Order Forcing Toddler to Weekly Court Visits
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61 articles
Court News
Gujarat High Court Quashes Suo Motu Land Proceedings
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Court News
Gujarat High Court Declares Fraudulent Mutation Entry Void
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Court News
Gujarat High Court Slams ArcelorMittal’s “Peanuts” Compensation in Forest Clearance Delay
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Court News
Gujarat High Court Rules Borrower of Insured Vehicle Not a ‘Third Party’
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Court News
Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served
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Court News
Gujarat High Court Summons Man Over Hasty Remarriage After Divorce
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Court News
Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing
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Court News
Gujarat High Court: Forest Settlement Agreements Cannot Override Law on Land Possession
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Court News
Supreme Court Rejects Income Tax Department’s Plea Against Adani Power, Calls It ‘Stamp-Seeking’ Litigation
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Court News
Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership
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Court News
Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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