Court News
Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
Read article ↗
Court News
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
Read article ↗
Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
Court News
Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
Read article ↗
Court News
Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights
Read article ↗
Court News
Orissa High Court: Adoption Valid Even if Deed Registered Later, Compassionate Job Cannot Be Denied
Read article ↗
Court News
Delhi High Court Protects MBBS Student: Education Right Cannot Be Curtailed Lightly
Read article ↗
Court News
Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier
Read article ↗
Court News
Kerala Case Highlights YouTube Copyright Strikes: What Indian Law Says About Remedies for Creators
Read article ↗
Court News
Kerala High Court: Magistrates Must Give Clear Orders When Acting on Protest Complaints
Read article ↗
Court News
Delhi High Court Says ‘Tiger’ Is Generic: Trademark Rules in India Explained
Read article ↗
Court News
Motor Vehicles Act Set for Major Overhaul with 61 Amendments
Read article ↗