Court News
Sabarimala in Spotlight Again: Ghee Misappropriation Scandal Hits Temple Management
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Supreme Court Orders States to Enforce 25% RTE Quota in Private Schools
Read article ↗
Court News
Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders
Read article ↗
Court News
Delhi High Court Rules PM CARES Fund Has Right to Privacy Under RTI Act
Read article ↗
Court News
Karnataka High Court Stays Probe Against Sri Sri Ravi Shankar in Land Encroachment Case
Read article ↗
Court News
Supreme Court Clarifies: Transferee Pendente Lite Cannot Block Execution of Decree
Read article ↗
Court News
Allahabad High Court Rules: Wife Entitled to 25% of Husband’s Earnings as Maintenance
Read article ↗
Court News
ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income
Read article ↗
Court News
Supreme Court Clarifies Section 12A: Pre-Institution Mediation Mandatory, But Rejection of Suits Applies Prospectively
Read article ↗
Court News
Supreme Court Ruling Casts Tax Shadow on Merger Share-Swap Deals
Read article ↗
Court News
India Tightens Crypto Rules: Stricter KYC and Compliance to Fight Money Laundering and Terror Funding
Read article ↗
Court News
Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension
Read article ↗