Court News
Supreme Court Upholds Kerala HC Order Declaring Cochin International Airport a Public Authority Under RTI Act
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306 articles
Court News
Supreme Court Rejects Plea Against Film Yadav Ji Ki Love Story, Says Title Does Not Defame Community
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Court News
Supreme Court Clarifies: High Courts Cannot Disturb Finality of Apex Court Orders
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Court News
Supreme Court: Section 202 CrPC Inquiry Not Mandatory for Complaints Filed by Public Servants
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Court News
Supreme Court Slams West Bengal Judge for Filing Criminal Complaint Against Own Brother: Calls It “Grossest Abuse of Office”
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Court News
Supreme Court Orders CBI Probe into DLF’s Gurugram Primus Garden City Project After Homebuyers Raise Grievances
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Court News
Supreme Court Clarifies: Doctrine of Merger Does Not Extinguish High Courts’ Contempt Powers
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Court News
CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment
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Court News
Supreme Court Quashes Extortion FIR Against Former Zee Official, Slams Rajasthan Police
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Court News
Supreme Court Allows Parallel Insolvency Proceedings Against Debtor and Guarantor Under IBC
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Court News
Supreme Court Upholds Quashing of Money Laundering Case Against Razorpay, Rejects ED’s Appeal
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Court News
Supreme Court Upholds Sarda Energy’s ₹1,950 Crore Resolution Plan for SKS Power
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