Court News
SC Status Does Not Travel With Marriage: MP High Court Refuses Permanent Caste Certificate to Migrant From UP
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Madhya Pradesh High CourtClear topic ×
48 articles
Court News
When Can a High Court Quash an FIR? Madhya Pradesh High Court’s 2026 Ruling Explained
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Court News
Madhya Pradesh HC Clarifies Spousal Maintenance and Filial Duties
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Court News
Understanding the Legal Invalidity of Notarized Divorce in Hindu Marriages
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Court News
Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable
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Madhya Pradesh High Court Orders Return of Withheld Documents to Doctor Who Quit PG Seat
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Court News
Supreme Court Orders Regularization of Income Tax Casual Workers
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Court News
Supreme Court: Absconding Accused Cannot Seek Anticipatory Bail Based on Co-Accused’s Acquittal
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Court News
Supreme Court Clarifies Section 29A: Arbitrator Substitution Not Automatic After Mandate Ends
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Court News
Supreme Court Quashes SC/ST Act Case Against Vyapam Whistleblower Dr. Anand Rai
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Court News
Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval
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Court News
Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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