Court News
Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Labour LawClear topic ×
33 articles
Court News
Jharkhand High Court Orders Full Wages and Benefits for Workman’s Family
Read article ↗
Court News
Supreme Court Clarifies: Designation Alone Doesn’t Decide Who Qualifies as ‘Workman’ Under Industrial Disputes Act
Read article ↗
Court News
CJI Surya Kant Blames Trade Unions for Slowing India’s Industrial Growth
Read article ↗
Court News
Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard
Read article ↗
Court News
Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act
Read article ↗
Court News
Supreme Court Clarifies ESIC Powers: Section 45A Cannot Be Used If Employer Cooperates
Read article ↗
Court News
Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff
Read article ↗
Court News
Delhi High Court Declares Airline Pilots Are ‘Workmen’ Under Labour Law, Salary Not a Barrier
Read article ↗