Court News
Federalism in India: Centre-State Relations and Constitutional Balance
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
36 articles
Court News
GST on Online Gaming: Supreme Court’s Landmark Ruling Shakes the Industry
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Court News
Supreme Court Declares GST on Online Gaming Constitutional: Betting & Gambling Redefined
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Court News
India’s Cross-Border Transactions: The Legal Web Businesses Must Untangle
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GST Orders and Natural Justice: Madras High Court Clarifies Same-Day Reply Issue
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Punjab & Haryana High Court: Re-Blocking ITC Beyond One Year Without New Evidence Is Illegal
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IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling
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CESTAT Rules 999-Year Lease Is Permanent Transfer, No Service Tax on One-Time Premium
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High Court Says Illness of Consultant Can Justify Delay in GST Appeal Filing
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GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies
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ITAT Rules: Purchases Backed by E-Way Bills Are Genuine, Not Bogus
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Court News
New GST Rules: Businesses Risk Suspension Without Bank Account Update
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