Key Wills Judgement
Smt Jaswant Kaur v. Smt Amrit Kaur and Others (1976): The Supreme Court’s Landmark on Suspicious Wills
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Court JudgmentsClear topic ×
48 articles
Key Wills Judgement
Rani Purnima Debi & Anr. v. Kumar Khagendra Narayan Deb & Anr. (1961): A Landmark in Suspicious Wills Jurisprudence
Read article ↗
Court News
Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC
Read article ↗
Court News
Allahabad High Court Slams Judge for Delegating POCSO Verdict to Typist
Read article ↗
Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
Read article ↗
Court News
Carmel Convent Tree Mishap: High Court Warns Chandigarh Administration Over Delay in ₹1.5 Crore Compensation
Read article ↗
Court News
Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue
Read article ↗
Court News
Allahabad High Court: Consensual Intimacy Cannot Be Retrospectively Branded as Rape
Read article ↗
Court News
CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable
Read article ↗
Court News
Madras High Court Warns Kochadaiiyaan Producer of Jail Term Over Cheque Bounce Case
Read article ↗
Court News
Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use
Read article ↗
Court News
Supreme Court to Decide: Must Foreign Employees in India Contribute to EPF?
Read article ↗