Court News
Uttarakhand High Court Allows Ganga Aarti at Triveni Ghat with Strict Conditions
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31 articles
Court News
Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226
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Court News
Calcutta High Court Rules: Writ Petitions Cannot Halt Personal Insolvency Proceedings Under IBC
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Court News
Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders
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Court News
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
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Court News
Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies
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Court News
Supreme Court Rules Habeas Corpus Cannot Release Accused After Bail Pleas Are Dismissed
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