Court News
Two Years ‘On Hold’ Awaiting Police Verification: Madras High Court Orders Passport Office to Decide A.G. Perarivalan’s Application in Four Weeks
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Court News
Lost His Hand to a Live Wire, Won ₹27.88 Lakh in a Writ: Karnataka High Court Sets Award Aside, Sends Electrocution Victim to Civil Court
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Court News
Statutory Bars Can’t Shrink Article 226: Kerala High Court Affirms Power to Order Probes, but Declines to Add Four Names to ED Kochi Bribery Case
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Court News
Detained at a Mandi House Protest, Then Asked to Furnish a Peace Bond: Delhi HC Declines to Quash Section 126 BNSS Notice Against Student Leader, but Insists on Madhu Limaye Safeguards
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Court News
Externed Without a Hearing: Supreme Court Quashes Raigarh Externment Order as Void
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Court News
Never a Member, No Plot: Supreme Court Upholds High Court in Decades-Old Burmah Shell Society Dispute
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State Cannot Deduct a Disputed Overpayment from a Contractor's Other Bills Without Notice, Says Supreme Court
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Court News
Judicial Restraint in Domestic Disputes: High Courts' Stance
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Court News
Bombay High Court's Discretion in Forged COVID-19 Certificates Case
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Court News
Supreme Court Limits Judicial Review in Academic Evaluations
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Court News
Allahabad High Court Penalizes Misleading Litigants for Concealment
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Court News
Supreme Court Rules Private Media Performs Public Duty Under Article 226
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