Court News
Never Produced Before the Trial Court, So No Charges Framed: Supreme Court Grants Interim Bail to UAPA Accused, Seeks Explanation From Police and Trial Judge
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Convicted in Birmingham, Serving Time in Punjab: Supreme Court Says Prisoner Transferred From the UK Can Seek Remission Under Indian Policy
Read article ↗
Court News
A Goat, a Bull and Two Killings in 2001: Supreme Court Upholds Life Sentences, Says Widows’ Testimony Outweighs ‘Nebulous’ Medical Guesswork
Read article ↗
Court News
‘Cut, Copy and Paste’ Remarks Wiped Out: Supreme Court Says High Courts Cannot Condemn a Trial Judge for Typos Without Hearing Her First
Read article ↗
Court News
UK Divorce, UK Citizenship, UK Wedding — Still Bigamy: Supreme Court Says Foreign Decree on ‘Irretrievable Breakdown’ Cannot Shield Husband Married Under Hindu Law
Read article ↗
Court News
A ₹13 Crore Power Theft and Four Discom Engineers: Supreme Court Says Government Company Employees Get No Section 197 Sanction Shield
Read article ↗
Court News
MD on Election Duty, Court on Vacation: Supreme Court Condones 130-Day Delay, Says the Cause, Not the Length, Is What Counts
Read article ↗
Court News
A Rival Cannot Undo Your Licence: Supreme Court Restores Herbicide Registration, Says Competitor Is Not a ‘Person Aggrieved’ Under the Insecticides Act
Read article ↗
Court News
Five Earlier Cases Are Not Proof of Guilt: Supreme Court Grants Bail in Gujarat Cow Meat Case After Eight Months in Custody
Read article ↗
Court News
Four Postcards, No Handwriting Expert in the Witness Box: Supreme Court Acquits Husband Jailed for 10 Years for Abetting Wife’s Suicide
Read article ↗
Court News
Interrogatories First, Video Cross-Examination Next: NCDRC Sets Aside Order Calling Medanta’s Senior Doctors to Guwahati
Read article ↗
Court News
Expert Opinion Cannot Be Brushed Aside: NCDRC Upholds Reversal of ₹19 Lakh Medical Negligence Award Against Apollo BSR Cardiologist
Read article ↗