Court News
Electrocuted in 2011, Paid ₹1.65 Lakh in 14 Years: Allahabad High Court Upholds Human Rights Commission’s ₹10 Lakh Extra Compensation
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Court News
Questioned 38 Times, Then Arrested on the Same Material: Bombay High Court Declares ED Arrest Illegal and Orders Release
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Court News
Certificate Said 40%, Her Job Needed Long Hours of Sitting: Uttarakhand High Court Upholds 50% Functional Disability, Raises Award to ₹11.04 Lakh
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Court News
Given Jobs After Their Fathers Died, Threatened With Removal Years Later: Bombay High Court Protects Two Compassionate Appointees
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Anissia Batra Death Case: Delhi High Court Discharges Husband of Abetment and Cruelty Charges, Upholds Discharge of In-Laws on Dowry Death
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Accident in 1998, Award in 2003, Justice in 2026: Punjab and Haryana High Court More Than Doubles Compensation for Three Deaths
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A Law Made for an Overpopulated India? Supreme Court Sends Two-Child Rule for Panchayat Polls to a Larger Bench, Lets Ousted Sarpanch Stay On
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A 28-Year-Old Reference Ends Without a New Rule: Seven-Judge Bench Says GST Has Made the ‘Surcharge on Sales Tax’ Question Academic, S. Kodar Still Governs
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Two Fibre-Optic Contracts, Two Arbitrators? Supreme Court Says the Arbitrator Already Hearing the First Dispute Should Decide the Second Too
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Seat Belts Already Mandatory, Says Supreme Court: Repeating the Law Won’t Enforce It — PIL on Seat Belts and Child Restraints Sent to Road Transport Ministry
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Court News
Reserved for SC Candidates Since It Was Created: Supreme Court Won’t Order Rotation of Reserved Assembly Seats, Says It Is for the Legislature
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Court News
Bought the Building While the Tenant’s Suit Was Pending? Supreme Court Says the New Owners Must Be Made Parties Before a Court Declares His Tenancy
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