Court News
Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations
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306 articles
Court News
Supreme Court Rules: Project Completion No Defence Against Insolvency for Real Estate Developers
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Court News
Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
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Court News
Supreme Court: Signed Judicial Orders Cannot Be Undone, Only Clerical Errors May Be Corrected
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Court News
Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout
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Court News
Supreme Court: Multiple Dishonoured Cheques in One Deal Can Lead to Separate Prosecutions under NI Act
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Court News
Supreme Court Questions BCI’s Three-Year Ban on New Law Colleges
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Court News
Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost
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Court News
Supreme Court Warns Courts: Arbitral Award Challenges Cannot Be Treated as Civil Pleas
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Court News
Supreme Court Orders Nationwide Survey of Private Universities: Why Transparency in Higher Education Is Urgent
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Court News
Supreme Court Rules: Valid Auction Cannot Be Cancelled for Higher Bids Later
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Court News
Supreme Court Slams Andhra Pradesh HC for Quashing Corruption FIRs: Calls It a Travesty of Justice
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