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Lower TDS Certificates Go Digital: Relief for Small Taxpayers
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Court News
Gen Naravane’s Memoir Sparks Debate on Rules for Retired Officers
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Court News
Supreme Court Warns High Courts: End Delays in Delivering Judgments
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Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
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Supreme Court to Decide if CCI Can Probe Competition Issues in Patent Disputes
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Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities
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Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
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Delhi High Court Orders Survey of Buildings Near Heritage Sites to Stop Illegal Constructions
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Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
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Supreme Court Grants Bail in Pune Porsche Blood Sample Tampering Case After 18 Months Custody
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Supreme Court: Advocate Cannot Be Punished Once Complainant Withdraws Complaint, Sets Aside BCI Order Against Monty Goyal
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Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost
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