Court News
Delhi High Court Quashes Pension Cut, Says Listing Live-In Partner as Wife Not Gross Misconduct
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17 articles
Court News
Delhi High Court: BSF Seniority Based on Appointment Date, Not Selection
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Court News
J&K High Court Quashes Compulsory Retirement: Bad Reputation Allegations Not Enough
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Court News
Supreme Court Affirms 2017 Pay Revision Rights for March 2016 Retirees: Pension Benefits Restored
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Court News
Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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