Court News
Supreme Court Bars Re-litigation of Foreign Arbitral Awards in India: Doctrine of Transnational Issue Estoppel Explained
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
corporate law indiaClear topic ×
25 articles
Court News
CCI Probe Exposes Cement Cartel in ONGC Tenders
Read article ↗
Court News
Supreme Court in Bharti Telecom Limited Case: Valuation Report Not Mandatory for Share Capital Reduction
Read article ↗
Court News
Supreme Court in Bharti Telecom Case: NCLAT Bench Valid Even with Majority Technical Members
Read article ↗
Court News
Supreme Court: Consideration of Scheme of Arrangement Not Alien to Insolvency Proceedings Under IBC
Read article ↗
Court News
From GST Notices to Stock Exchange Disclosures: Why Transparency Matters for India’s Listed Companies
Read article ↗
Court News
RBI Issues New FEMA Rules on Cross-Border Guarantees: Quarterly Reporting Now Mandatory
Read article ↗
Court News
MCA Penalizes Company and Director for Wrong AGM Date in AOC-4 Filing
Read article ↗
Court News
High Court Ruling 2025: Director Who Signs Dishonoured Cheque Faces Direct Liability
Read article ↗
Court News
Bombay High Court Stays Banks’ Fraud Tag on Anil Ambani, Reliance Communications
Read article ↗
Court News
RoC Penalises Company and Directors for Delay in Appointing Woman Director
Read article ↗
Court News
MCA Redefines Small Companies: Capital Limit Raised to ₹10 Crore, Turnover to ₹100 Crore
Read article ↗