Court News
Misuse of Matrimonial Laws: Supreme Court’s Warning and the Need for Reform
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
constitutional rightsClear topic ×
35 articles
Court News
Supreme Court Quashes 35-Year Case: Speedy Trial is a Human Right
Read article ↗
Court News
Default Bail Reinforced: SC Strikes Down Mechanical Extension of Chargesheet Time
Read article ↗
Court News
Supreme Court Empowers NLUs to Audit Disability Rights Compliance
Read article ↗
Court News
Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order
Read article ↗
Court News
Delhi High Court Bars LOCs for Loan Defaults: Article 21 Rights Upheld
Read article ↗
Court News
Allahabad High Court: Consensual Intimacy Cannot Be Retrospectively Branded as Rape
Read article ↗
Court News
Allahabad High Court: ‘No Conversion, No Crime’ – Police Protection Granted to 12 Interfaith Couples
Read article ↗
Court News
Allahabad High Court Slams Passport Office for Violating Transgender Rights Act
Read article ↗
Court News
Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder
Read article ↗
Court News
Supreme Court Reiterates: Bail Cannot Be Made Conditional on Monetary Deposits
Read article ↗
Court News
Supreme Court Clarifies: Insult Under SC/ST Act Must Be Linked to Victim’s Caste Identity
Read article ↗