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Wills and ProbateClear topic ×

15 articles

Sushila Devi v. Pandit Krishna Kumar Missir & Ors.: Supreme Court Upholds Will as Genuine, Dismisses Appeal

Key Wills Judgement

Sushila Devi v. Pandit Krishna Kumar Missir & Ors.: Supreme Court Upholds Will as Genuine, Dismisses Appeal

31 Mar 2026Read article ↗

Moonga Devi & Ors. v. Radha Ballabh: Supreme Court Orders Fresh Hearing on Disputed Will

Key Wills Judgement

Moonga Devi & Ors. v. Radha Ballabh: Supreme Court Orders Fresh Hearing on Disputed Will

31 Mar 2026Read article ↗

Pushpavathi & Ors. v. Chandraraja Kadamba & Ors.: Supreme Court Affirms Validity of Will, Upholds Beneficiaries’ Rights

Key Wills Judgement

Pushpavathi & Ors. v. Chandraraja Kadamba & Ors.: Supreme Court Affirms Validity of Will, Upholds Beneficiaries’ Rights

31 Mar 2026Read article ↗