Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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17 articles
Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
Supreme Court: Waqfs Must Seek Tribunal Approval for More Time to Upload Property Details on UMEED Portal
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Court News
Supreme Court Weighs Aircel Insolvency and Spectrum Rights: SBI vs Government
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Court News
India Ends ₹8,500 Crore Vodafone Tax Dispute: Supreme Court Allows Withdrawal of Transfer Pricing Case
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