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Senior Citizens ActClear topic ×

15 articles

Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim

Court News

Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim

12 Dec 2025Read article ↗

Delhi High Court: Senior Citizens Can Cancel Gift Deeds If Children or In-Laws Fail to Provide Care

Court News

Delhi High Court: Senior Citizens Can Cancel Gift Deeds If Children or In-Laws Fail to Provide Care

4 Dec 2025Read article ↗

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

Court News

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

25 Nov 2025Read article ↗