Court News
Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings
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Contempt of CourtClear topic ×
22 articles
Court News
Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments
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Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
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Court News
Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance
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Court News
Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
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Court News
Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely
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Delhi High Court Cracks Down on Dummy Schools Exploiting Loopholes with Coaching Centre Tie-Ups
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Court News
Supreme Court Quashes Jail Term in ‘Dog Mafia’ Contempt Case, Stresses Mercy in Judicial Criticism
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Court News
Punjab & Haryana High Court Fines Tenant ₹2 Lakh for Two-Year Delay in Vacating Premises
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Court News
Punjab & Haryana High Court Jails Husband for Remarrying During Pendency of First Wife’s Divorce Appeal
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