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Court News

Supreme Court Hearing: WhatsApp Says It Does Not Share User Data with Meta

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CCPA Slaps ₹15 Lakh Penalty on Vajirao & Reddy for Misleading UPSC Ads

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RBI Launches Integrated Ombudsman Scheme 2026: How Consumers Can File Complaints Against Banks, NBFCs, and Digital Wallets

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

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Hidden Clauses in Health Insurance: What the Jammu & Kashmir High Court Ruling Means for Consumers

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Supreme Court Flags Exploitative Airfare Surges During Festivals, Says It Will Intervene

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Supreme Court Clarifies: Homebuyers Cannot Enforce Decrees Against Promoters Without Personal Liability

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Delhi Consumer Commission: Civil Suit Rejection Does Not Bar Consumer Complaint

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Court Rulings Make Service Charges Optional: What Diners Should Know and Do

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Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies

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CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights

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Delhi’s New Liquor Policy: Mobile App, Higher Storage Limits, and Transparency