THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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14 articles

Allahabad High Court Slams Land Authority for Illegal Removal of Owner’s Name and Demolition

Court News

Allahabad High Court Slams Land Authority for Illegal Removal of Owner’s Name and Demolition

30 Dec 2025Read article ↗

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

Court News

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

11 Nov 2025Read article ↗