Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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18 articles
Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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Court News
Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
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Court News
CJI Surya Kant’s Procedural Reset: Supreme Court Reforms Promise Faster, Fairer Justice for Litigants
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Court News
Allahabad High Court: NOC from Previous Counsel Not Mandatory for Bail Applications
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Court News
Supreme Court Slams Punjab Over Misuse of Judiciary Funds: Missing Infrastructure Sparks Alarm
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