Court News
CJI Surya Kant Vows Registry Reforms After Shocking Plea Resurfacing
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Court News
Supreme Court Slams ‘Consider Jurisprudence’: Relief Must Be Granted Without Endless Remands
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Court News
Vijay Mallya Tells Bombay High Court He Cannot Return to India, Cites Passport Revocation and UK Ban
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Court News
ICAI Reprimands Chartered Accountant for Withdrawing ₹43.75 Lakh from Client’s Bank Account During Audit
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Rajasthan High Court Surprise Inspection Finds 8 Judges Absent in Jodhpur District Court
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Allahabad High Court: Writ Petition by Committee of Management Not Maintainable Without Specific Resolution
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Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters
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Legal Storm Over Ex-Army Chief Naravane’s Unpublished Memoir: Penguin India Warns of Action Against Unauthorized Copies
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MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown
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Korean Online Game Linked to Teen Suicides Raises Alarm in India
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Delhi High Court Orders Rajpal Yadav to Surrender Over ₹9 Crore Dues
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Court News
Delhi High Court: Bail Cannot Be Denied for Voluminous Petitions
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