Court News
Jharkhand High Court Orders Reinstatement of CISF Constable Removed After Bokaro Steel Plant Theft
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
service lawClear topic ×
204 articles
Court News
Madras High Court Rules: Resignation and Voluntary Retirement Are Legally Distinct for Pension Rights
Read article ↗
Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
Read article ↗
Court News
Delhi High Court Upholds PhD Requirement for Higher Pay to Lecturers
Read article ↗
Court News
Calcutta High Court: Termination of Probationer for Misconduct Requires Enquiry
Read article ↗
Court News
Punjab & Haryana High Court Cuts Sub-Inspector’s Extortion Punishment: Balancing Guilt and Proportional Justice
Read article ↗
Court News
Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage
Read article ↗
Court News
Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute
Read article ↗
Court News
Supreme Court Upholds Salary Rights of Odisha Block Grant Teachers
Read article ↗
Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
Read article ↗
Court News
Bombay High Court Rules Railway Employee Travelling on Pass Is a Bona Fide Passenger
Read article ↗
Court News
Supreme Court Gives Big Relief to PF Nominees: No Succession Certificate Needed for Payouts
Read article ↗