Court News
Applied as SC, Assessed as EBC: Patna High Court Upholds Exclusion of Tanti-Tantwa Candidates From Trade Instructor Selection
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204 articles
Court News
Missed the Teacher Recruitment Deadline? Calcutta High Court Says a Correction Window Is Not a Second Chance to Apply
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Court News
LLM-Holding District Judges Get Three Advance Increments From 1996: Kerala High Court Quashes Government’s ‘Prospective Only’ Order
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Court News
27% OBC Quota Struck Down in Madhya Pradesh: High Court Restores 14%, Saves Appointments Made Before 29 September 2022
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Court News
Pension Withheld, Tribunal Ordered Provisional Pension, Centre Ran to High Court Only After Contempt Notice: Delhi HC Dismisses Plea as ‘Completely Misconceived’
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Court News
PhD During Service, Two Increments Denied for 15 Years: Punjab and Haryana High Court Says HAU Teachers on Merit Promotion Scheme Can’t Be Treated Differently
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Court News
No Quarters, Then Short-Paid on HRA: Delhi High Court Says CISF Man Must Get Full House Rent Allowance, Calls 5% Cut ‘Untenable in Law’
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Court News
Jharkhand High Court Quashes Cancellation of JSSC’s JGGLCCE-2023 Recruitment: Appointees Restored, but Jobs Stay Subject to Paper-Leak Prosecution
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Court News
Dropped After Four Years, Then the Post Was Re-Advertised: Tripura High Court Says a Contractual Employee Cannot Be Replaced by Another, Orders Reinstatement With Full Back Wages
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Court News
Bank Officer Sacked Over an Anonymous Email to RBI: Kerala High Court Voids Dismissal, Orders ₹45.28 Lakh Compensation for a Sham Enquiry
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Court News
A Decade of ‘Administrative Inertia’: Bombay High Court Orders Regularisation and UGC Pay for Model College Teachers
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Court News
Probationer Sacked Over Bribe Allegation Without Inquiry: Gujarat High Court Orders Reinstatement With Full Benefits
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