Court News
Supreme Court Bars Stem Cell Therapy as Clinical Service for Autism, Calls It Experimental
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court of IndiaClear topic ×
306 articles
Court News
Supreme Court Ruling: Polluting Company’s Turnover to Decide Environmental Compensation
Read article ↗
Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
Read article ↗
Court News
Supreme Court Quashes HC Order on CBDT Software Changes for TDS Relief
Read article ↗
Court News
Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost
Read article ↗
Court News
Supreme Court Protects Rank and Pay of Rajasthan Judge After 7 Transfers in 4 Years
Read article ↗
Court News
Supreme Court: Demolition of Private Property Requires Clear Legal Grounds and Evidence
Read article ↗
Court News
Supreme Court: Temple’s Name in Land Records Does Not Guarantee Property Ownership
Read article ↗
Court News
Supreme Court Rebukes NCB: Director and Guwahati IG Ordered to Appear Over Casual Handling of NDPS Case
Read article ↗
Court News
Supreme Court Declares: Anticipatory Bail Is Exceptional, Not the Rule
Read article ↗
Court News
Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC
Read article ↗
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗