Court News
Meena Pradhan and Others v. Kamla Pradhan and Another: Supreme
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141 articles
Court News
Dhani Ram (Died) Through LRs. and others v. Shiv Singh: Supreme Court Declares Will Invalid, Confirms Intestate Succession
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Court News
Vikrant Kapila and Another v. Pankaja Panda and Others: Supreme Court Remits Will Dispute for Full Trial
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Court News
Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
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Court News
Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills
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Court News
Gopal Krishan & Others v. Daulat Ram & Others: Supreme Court Restores Validity of Will
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Court News
K. S. Dinachandran vs. Shyla Joseph & Ors: Supreme Court Upholds Validity of Contested Will
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