Court News
Supreme Court Declares Reassessment Notices Beyond Six-Year Limit Invalid
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306 articles
Court News
Supreme Court: Specific Pleadings on Date and Mode of Dispossession Mandatory in Property Recovery Suits
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Court News
Supreme Court Revives Forgery Trial in Family Property Dispute
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Court News
Supreme Court Reiterates: Bail Cannot Be Made Conditional on Monetary Deposits
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Court News
Supreme Court Upholds Madras HC Restrictions on Muslim Prayers at Thiruparankundram Hill
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Court News
Supreme Court Slashes ₹2 Crore Compensation in ‘Bad Haircut’ Case Against ITC to ₹25 Lakh
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Court News
Supreme Court Warns: High Court Judges Cannot Act as Domain Experts in Exams or Specialized Fields
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Court News
Supreme Court Grants Bail to Woman Accused of Cheating by Posing as Lawyer
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Court News
Supreme Court Clarifies: Plaintiff Must Prove Possession at Time of Filing for Perpetual Injunction
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Court News
Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing
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Court News
Supreme Court Clarifies: Possession Alone Cannot Finalize Property Sale Without a Registered Sale Deed
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Court News
Supreme Court Clarifies: Insult Under SC/ST Act Must Be Linked to Victim’s Caste Identity
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