Court News
Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
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Court News
Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
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Court News
Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge
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Court News
Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List
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Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
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Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Court News
Supreme Court Flags Minority Certificate Fraud in Haryana: Upper-Caste Conversions to Buddhism Under Scrutiny
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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Court News
Madras High Court: Non-Citizens Cannot Be Fired Solely for Nationality, Relief to Sri Lankan Refugee
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Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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Court News
Supreme Court Orders Higher Compensation for Families of Manual Scavenging Victims
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Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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