Court News
Supreme Court Criticizes RERA: Says Authority Only Helps Builders, Not Homebuyers
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306 articles
Court News
Supreme Court Rejects Jairam Ramesh’s Plea Against Retrospective Environmental Clearances
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Court News
Supreme Court Seeks Centre’s Response on Plea to Exclude Doctors from Consumer Protection Act
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Court News
Supreme Court Overhauls Senior Advocate Designation: Points System and Interviews Scrapped
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Court News
Supreme Court Makes Disclosure of Criminal Antecedents Mandatory in Bail Pleas
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Court News
Supreme Court: Fraud Allegations in Family Partition Cannot Be Dismissed at Threshold; Conciliation Under Section 61 Is Automatic
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Court News
Supreme Court Orders Stipend Parity for Foreign Medical Graduates at AMU: Equal Pay for Equal Work
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Court News
Supreme Court to Hear Ustad Wasifuddin Dagar’s Copyright Plea Against A.R. Rahman Over ‘Veera Raja Veera’
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Court News
Supreme Court Declines Plea to Publish Opposition Leader’s Dissent on CIC Appointments
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Court News
Kerala’s First Visually Challenged Woman Judge Marks Breakthrough in Disability Rights
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Court News
Can a Deceased Daughter’s Family Claim Her Share in Father’s Property? Supreme Court Clarifies Succession Rights
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Court News
Supreme Court’s Tiger Global Ruling Sparks Tax Scrutiny of Foreign VC and PE Funds
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