Court News
Supreme Court Orders States to Frame Policy on Police Media Briefings, Stresses Identity Protection
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185 articles
Court News
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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Court News
Punjab & Haryana High Court Protects Journalists’ Freedom, Stays Action Over Posts on CM’s Helicopter
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Supreme Court Empowers State Agencies to Probe Corruption Cases Against Central Officers
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
Patna High Court Upholds Aadhaar-Based GPS Attendance for Medical Faculty
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Court News
Supreme Court to Decide Pension Rights of Short Service Army Officers
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Court News
Supreme Court Lifts Ban on Defsys, Revisits AgustaWestland VVIP Chopper Scam Legacy
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Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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Court News
Supreme Court Stays Rajasthan HC Order on Removal of Liquor Shops Near Highways
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Court News
Allahabad High Court: Right to Exams Is Part of Right to Life
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