THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

tax reliefClear topic ×

4 articles

ITAT Order on ESOP Buybacks: Capital Gains Tax Relief for Startups

Court News

ITAT Order on ESOP Buybacks: Capital Gains Tax Relief for Startups

5 Aug 2026Read article ↗

Relief at Your Doorstep: How Property Tax Rebates and Amnesty Schemes Work

Court News

Relief at Your Doorstep: How Property Tax Rebates and Amnesty Schemes Work

27 May 2026Read article ↗

DLF Camellias Tax Relief Case: ITAT Rules Discounts Not Taxable

Court News

DLF Camellias Tax Relief Case: ITAT Rules Discounts Not Taxable

22 Mar 2026Read article ↗

ITAT Rules: High Jewellery Tag Prices Are Sales Strategy, Not Tax Evasion

Court News

ITAT Rules: High Jewellery Tag Prices Are Sales Strategy, Not Tax Evasion

18 Dec 2025Read article ↗