THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

elder rightsClear topic ×

3 articles

Supreme Court Upholds Eviction Powers Under Senior Citizens Act

Court News

Supreme Court Upholds Eviction Powers Under Senior Citizens Act

31 Aug 2026Read article ↗

Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims

Court News

Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims

13 May 2026Read article ↗

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

Court News

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

25 Nov 2025Read article ↗